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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(1)(r) in The Himgiri Nabh Vishwavidyalaya (University in the Sky) Act, 2003

(r)to make special provision for students belonging to the State of Uttaranchal for admission in any course of the University or in a constituent college. Regional Centre, Study Centre and Zed Career Academy Centre;