Allahabad High Court
H.C. Singh And Os vs D.D.C And Ors on 8 April, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 25 Case :- CONSOLIDATION No. - 961 of 1993 Petitioner :- H.C. Singh And Os Respondent :- D.D.C And Ors Counsel for Petitioner :- V.P.S. Chauhan Counsel for Respondent :- C.S.C.,D.C. Mukherjee,R.N. Gupta Hon'ble Aditya Nath Mittal,J.
List has been revised. None appears for the petitioner.
The petition has been listed under the heading 'likely to be infructuous'.
Any objection has not been filed.
It appears that by efflux of time, the petition has become infructuous.
The writ petition is dismissed as infructuous.
Interim order, if any, stands vacated.
Order Date :- 8.4.2015 VNP/-