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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Uttarakhand - Subsection

Section 22(2)(i) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(i)To ensure the enrollment and retention children of 6-14 years age group for the universlization of elementary education and take appropriate steps to reduce the drop out;