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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(k) in Jammu and Kashmir Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2018

(k)"Consolidated Fund" means consolidated fund of Government of India or the Government of Jammu and Kashmir as the case may be ;