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[Cites 0, Cited by 0] [Section 137A(4)] [Section 137A] [Entire Act]

State of West Bengal - Subsection

Section 137A(4)(a) in New Town, Kolkata Development Authority Act, 2007

(a)the words "non-commercial advertisement" mean the advertisement which is related to the campaign of any political party or any independent candidate to an election, or any campaign of any mass organization;