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State of Punjab - Section

Section 9 in The Punjab Homoeopathic Practitioners Regulations, 1974

9. Number and Character of Posts.

- The Service shall comprise the posts shown in Appendix "A" to these regulations :Provided that nothing in these regulations shall [affect] [Vide Punjab Gazettee Legislative Suppliment Part III dated 24.5.1979.] the [-] [Vide Punjab Gazettee Legislative Suppliment Part III dated 24.5.1979.] right of the Council to add to or reduce the number of such posts or to create new posts with different designations and scales of pay, whether permanently or temporarily, subject to the previous approval of the State Government.