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Calcutta High Court (Appellete Side)

M/S. Dbar Code Restro Bar & Club Llp & Anr vs Cese Limited & Ors on 5 May, 2022

Author: Prakash Shrivastava

Bench: Prakash Shrivastava

7
jks/
saswata   05.05.2022
                                         MAT 445 of 2022
                                              With
                                          CAN 1 of 2022

                        M/s. DBAR CODE RESTRO BAR & CLUB LLP & Anr.
                                            Vs.
                                    CESE LIMITED & Ors.

                       Mr. Joydeep Kar, Sr. Adv.
                       Mr. Partha Chakraborty
                       Mr. Sarvesh Chandra Shrivastava
                       Ms. Sharmistha China
                                                           ... ... for the appellants
                       Mr. Krishnaraj Thakar
                       Mr. Chayan Gupta
                       Mr. Rajesh Upadhyay
                                               ... ... for the respondent nos.6 & 7

Mr. Sudipto Panda Ms. Munmun Tewary ... ... for the State Learned counsel appearing for the private respondents seeks a day's time to place on record other relevant documents which were before the learned Single Judge.

List on 11th May, 2022.

(Prakash Shrivastava, C.J.) (Rajarshi Bharadwaj, J.)