Calcutta High Court (Appellete Side)
M/S. Dbar Code Restro Bar & Club Llp & Anr vs Cese Limited & Ors on 5 May, 2022
Author: Prakash Shrivastava
Bench: Prakash Shrivastava
7
jks/
saswata 05.05.2022
MAT 445 of 2022
With
CAN 1 of 2022
M/s. DBAR CODE RESTRO BAR & CLUB LLP & Anr.
Vs.
CESE LIMITED & Ors.
Mr. Joydeep Kar, Sr. Adv.
Mr. Partha Chakraborty
Mr. Sarvesh Chandra Shrivastava
Ms. Sharmistha China
... ... for the appellants
Mr. Krishnaraj Thakar
Mr. Chayan Gupta
Mr. Rajesh Upadhyay
... ... for the respondent nos.6 & 7
Mr. Sudipto Panda Ms. Munmun Tewary ... ... for the State Learned counsel appearing for the private respondents seeks a day's time to place on record other relevant documents which were before the learned Single Judge.
List on 11th May, 2022.
(Prakash Shrivastava, C.J.) (Rajarshi Bharadwaj, J.)