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[Cites 0, Cited by 0] [Section 40] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 40(1) in Securities And Exchange Board Of India (Merchant Bankers) Regulations, 1992

(1)On receipt of the report from the enquiry officer, the Board shall consider the same and issue a show-cause notice as to why the penalty as proposed by the enquiry officer should not be imposed.