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[Cites 0, Cited by 0] [Section 158P] [Entire Act]

State of Himachal Pradesh - Subsection

Section 158P(e) in The Himachal Pradesh Panchayati Raj Act, 1994

(e)doing by any person in the service of Government of all or any of the aforesaid activities or aiding or conniving at, any such activity in the furtherance of the prospects of the election of a candidate.