Delhi High Court - Orders
Airbnb India Private Limited vs Varun Mirchandani on 11 February, 2026
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 1154/2025, CM APPL. 39053/2025, CM APPL. 39054/2025
& CM APPL. 39055/2025
AIRBNB INDIA PRIVATE LIMITED .....Petitioner
Through: Ms. Roopali Singh, Mr. Yuganak Goel
and Mr. Tuhin Dey, Advocates.
versus
VARUN MIRCHANDANI .....Respondent
Through: Mr. Ankit Jain, Senior Advocate with
Mr. Siddhant Nath, Mr. Bhavishya
Makhija, Mr. Amaan Khan and Mr.
Parth Gautam, Advocates.
CORAM:
HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA
ORDER
% 11.02.2026
1. This hearing has been conducted through hybrid mode.
2. The Court did not assemble today as the Hon'ble Judge is sitting in Division Bench-V with Hon'ble Mr. Justice Vivek Chaudhary.
3. List on 03rd August, 2026.
BY ORDER COURT MASTER FEBRUARY 11, 2026/sds This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/02/2026 at 21:58:30