Section 3(3)(f1) in The U.P. Basic Education Act, 1972

[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

(f1)[ the Secretary, Board of High School and Intermediate Education, Allahabad, ex officio; [Inserted by U.P. Act 21 of 1975.]

Legal Document View