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[Cites 0, Cited by 0] [Section 338(1)] [Section 338] [Entire Act]

State of Jharkhand - Subsection

Section 338(1)(f) in Jharkhand Municipal Act, 2011

(f)prohibit, by notice, the washing of clothes by washer men in pursuance of their calling, except at such places as may be licensed for this purpose.