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Andaman and Nicobar Islands - Section

Section 11 in The Andaman and Nicobar Islands Port Rules, 2004

11. Furnishing of particulars of Vessel.

- Before a sea-going vessel is brought into the Docks or placed alongside the jetties, the Master or owner or agents shall furnish to the Harbour Master or Manager (Port Signal and Operations) or other duly authorised Officer of the Port full particulars of the vessel's dimensions, draught, tonnage and special features of equipment or construction any other information as required in the prescribed form.