Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75(7)] [Section 75] [Entire Act] State of Tripura - Subsection Section 75(7)(i) in Tripura Value Added Tax Act, 2004 (i)willfully attempts, in any manner whatsoever, to evade any tax leviable under this Act, or