Punjab-Haryana High Court
The State Of Punjab vs Asha Rani Wife Of Udeek Chand, Raj Rani ... on 8 January, 2003
Author: R.L. Anand
Bench: R.L. Anand
ORDER R.L. Anand, J.
1. I have heard the learned counsel for the parties. There is no illegality in the impugned order.
2. Dismissed.