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[Cites 0, Cited by 0] [Section 32] [Entire Act]

Bengal Presidency - Subsection

Section 32(c) in Police Regulations, Bengal , 1943

(c)Officers of superior rank shall in the course of their tours interview Panchayats and members of union boards, organise co-operatic n meetings and generally do their utmost to promote friendly co-operation between them and the police.