Section 6(2) in Rules for the Departmental Examination of Senior District Prosecutors, Jharkhand
(2)An officer whose increments have been stopped for failure to pass the compulsory examination in a tribal language shall get his increments, as soon as he is transferred to a district outside the areas mentioned in Part I of Appendix II, or as soon as he crosses the age of 50 years, whichever is earlier.
