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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Assam - Subsection

Section 20(2) in The Assam Agricultural Farming Corporation Rules, 1973

(2)The business that will be transacted in the annual general meeting are,-
(a)Business as mentioned in the Ordinance [Section 17 (1)];
(b)Appointment of profits of the Corporation;
(c)Other items as may be requisitioned by agriculturist members or by the State Government.