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State of Maharashtra - Section

Section 327 in Maharashtra Land Revenue Code, 1966

327. Maps and land records open to inspection, etc.

- Subject to such rules and the payment of such fees as the State Government may from time to time prescribe in this behalf, all maps and land records shall, subject to such restrictions as may be imposed, be open to the inspection of the public at reasonable hours, and certified extracts from the same or certified copies thereof shall be given to all persons applying for the same.