Supreme Court - Daily Orders
Principal Commissioner Of Income Tax vs Agilent Technologies (International) ... on 20 April, 2018
Bench: Adarsh Kumar Goel, Rohinton Fali Nariman
ITEM NO.30 COURT NO.11 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 8704/2018
(Arising out of impugned final judgment and order dated 29-08-2017
in ITA No. 305/2017 passed by the High Court Of Punjab & Haryana At
Chandigarh)
PRINCIPAL COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
AGILENT TECHNOLOGIES (INTERNATIONAL) PVT LTD Respondent(s)
(FOR ADMISSION and I.R. and IA No.50093/2018-CONDONATION OF DELAY
IN FILING and IA No.50094/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT )
Date : 20-04-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Sandeep Sethi,ASG
Mr. D.L. Chidananda,Adv.
Mr. Ritesh Kumar,Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Tag to SLP(C)No. 30283 of 2015.
(MADHU BALA) (SAROJ KUMARI GAUR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by MADHU BALA Date: 2018.04.20 17:01:42 IST Reason: