Orissa High Court
Af Enterprises Ltd. New Delhi vs State Of Odisha & Others ..... Opposite ... on 3 April, 2023
Bench: B.R. Sarangi, M.S. Raman
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P (C) No.579 of 2023
AF Enterprises Ltd. New Delhi ..... Petitioner
Mr. K.P. Mishra, Sr. Adv.
Vs.
State of Odisha & Others ..... Opposite Parties
Mr. P.P. Mohanty, AGA
M/s. Ramdas Achary, Adv. and associates (O.P.2)
M/s. P.Ku. Rath, Adv. and associates (O.P.4 &5)
Mr. S.Palit, Advocate (O.P.6)
CORAM:
DR. JUSTICE B.R. SARANGI
MR. JUSTICE M.S. RAMAN
ORDER
03.04.2023 Order No. This matter is taken up through hybrid mode.
05.
2. Learned Senior Counsel appearing for the Petitioner seeks time to serve copy of the rejoinder on the learned counsel for the Opposite Party No. 2 as also learned counsel for the Opposite Party No.5.
3. List this matter after one week.
(DR. B.R. SARANGI) JUDGE (M.S. RAMAN) Aks JUDGE Page 1 of 1