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Orissa High Court

Af Enterprises Ltd. New Delhi vs State Of Odisha & Others ..... Opposite ... on 3 April, 2023

Bench: B.R. Sarangi, M.S. Raman

               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                W.P (C) No.579 of 2023


AF Enterprises Ltd. New Delhi           .....                                  Petitioner
                                                               Mr. K.P. Mishra, Sr. Adv.
                                        Vs.
State of Odisha & Others                .....                           Opposite Parties
                                                               Mr. P.P. Mohanty, AGA
                                      M/s. Ramdas Achary, Adv. and associates (O.P.2)
                                       M/s. P.Ku. Rath, Adv. and associates (O.P.4 &5)
                                                         Mr. S.Palit, Advocate (O.P.6)

              CORAM:
                  DR. JUSTICE B.R. SARANGI
                  MR. JUSTICE M.S. RAMAN

                                               ORDER

03.04.2023 Order No. This matter is taken up through hybrid mode.

05.

2. Learned Senior Counsel appearing for the Petitioner seeks time to serve copy of the rejoinder on the learned counsel for the Opposite Party No. 2 as also learned counsel for the Opposite Party No.5.

3. List this matter after one week.

(DR. B.R. SARANGI) JUDGE (M.S. RAMAN) Aks JUDGE Page 1 of 1