Delhi High Court - Orders
M/S. Guru Commodity Services Pvt. Ltd vs Adjudicating Authority, Pmla & Ors on 23 February, 2022
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2189/2022, CM No. 6273/2022
M/S. GURU COMMODITY SERVICES PVT. LTD.
..... Petitioner
Through: Mr. Ashwani Taneja, Adv. with
Mr. V Govinda Ramanan, Mr. Udit
Atul Kokanthankar, Mr. Vasu
Kukreja and Mr. Ayush Saini, Advs.
versus
ADJUDICATING AUTHORITY, PMLA & ORS.
..... Respondents
Through:
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 23.02.2022 This matter is being heard through video-conferencing. Mr.Ashwani Taneja, learned counsel appearing for the petitioner seeks to withdraw the writ petition with liberty to approach the forum conveniens, in accordance with law.
Accordingly, the petition and connected application are dismissed as withdrawn with liberty in accordance with law.
V. KAMESWAR RAO, J FEBRUARY 23, 2022/aky Signature Not Verified Digitally Signed By:ANIL KUMAR YADAV Signing Date:24.02.2022 16:29:40