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[Cites 0, Cited by 0] [Section 55(8)] [Section 55] [Entire Act]

State of Rajasthan - Subsection

Section 55(8)(d) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(d)In the event of a serious allegation or complaint against the officer-in-Charge of the institution, he shall not be part of the emergency meeting and another available member of the Management Committee shall be included in his place.