Gujarat High Court
Avani Infrastructure vs Collector & 21....Opponent(S) on 27 November, 2015
Author: Akil Kureshi
Bench: Akil Kureshi, R.P.Dholaria
C/MCA/3275/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
MISC. CIVIL APPLICATION (FOR EXTENTION) NO. 3275 of 2015
In MISC. CIVIL APPLICATION NO. 1412 of 2015
In SPECIAL CIVIL APPLICATION NO. 4353 of 2008
==========================================================
AVANI INFRASTRUCTURE....Applicant(s)
Versus
COLLECTOR & 21....Opponent(s)
==========================================================
Appearance:
MR BS KHATANA, ADVOCATE for the Applicant(s) No. 1
ADVANCE COPY SERVED TO GP/PP for the Opponent(s) No. 1 , 21 - 22
MR BHARAT JANI, ADVOCATE for the Opponent(s) No. 3 - 4 , 7 , 10 - 12
MR CZ SANKHLA, ADVOCATE for the Opponent(s) No. 15
MR DEVANG VYAS, ADVOCATE for the Opponent(s) No. 2
MR HRIDAY BUCH, ADVOCATE for the Opponent(s) No. 18 - 19
MR KI SHAH, ADVOCATE for the Opponent(s) No. 13 - 14
MR PRANAV G DESAI, ADVOCATE for the Opponent(s) No. 5 - 9
MR RUTVIJ M BHATT, ADVOCATE for the Opponent(s) No. 20
SINGHI & CO, ADVOCATE for the Opponent(s) No. 17
==========================================================
CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
and
HONOURABLE MR.JUSTICE R.P.DHOLARIA
Date : 27/11/2015
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE AKIL KURESHI) While disposing of review petition by judgement dated 23.10.2015, following interim protection was extended :
"54. At this stage, learned counsel Shri Dhaval Dave for Page 1 of 2 HC-NIC Page 1 of 2 Created On Sat Nov 28 01:48:25 IST 2015 C/MCA/3275/2015 ORDER Avni Infrastructure requested that this judgement be stayed for a reasonable period to enable the respondent to file appeal. On earlier order of statusquo granted by Division Bench by an order dated 9.6.2015 continuing, such request is accepted. The rest of the judgement is suspended till 30.11.2015."
The concern parties pray for extension of such protection for a further period of four weeks.
Considering the submissions made, the said formula shall continue upto 30.12.2015. MCA is disposed of.
(AKIL KURESHI, J.) (R.P.DHOLARIA,J.) raghu Page 2 of 2 HC-NIC Page 2 of 2 Created On Sat Nov 28 01:48:25 IST 2015