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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Chattisgarh - Subsection

Section 17(2) in The Chhattisgarh Transit (Forest Produce) Rules, 2001

(2)The Divisional Forest Officer upon receipt of the application for registration, after necessary verification, and on payment of Rs. 500.00 by the applicant, shall register and give the applicant registration certificate of import in Form D and such registration shall be valid for the calender year.