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Bombay High Court

Capgemini Technology Services India ... vs The State Of Maharashtra on 12 December, 2023

Author: G.S. Patel

Bench: G.S. Patel

                                                      902-ASWP-9149-2023+.DOC




                                                                                Sumedh



      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   CIVIL APPELLATE JURISDICTION
                    WRIT PETITION NO. 9149 OF 2023
                                     WITH
                    WRIT PETITION NO. 9151 OF 2023


 Capgemini Technology Services India Ltd                              ...Petitioner
        Versus
 State of Maharashtra & Ors                                       ...Respondents


 Mr Prakash Shah, with Mihir Mehta, i/b PDS Legal, for the
      Petitioner.
 Mr AA Alaspurkar, AGP, for the Respondent-State.


                               CORAM     G.S. Patel &
                                         Kamal Khata, JJ.

DATED: 12th December 2023 PC:-

1. List the matter on 15th January 2024 at 2:30 pm.
2. Ad-interim order, if any, to continue until the next date.

(Kamal Khata, J) (G. S. Patel, J) Page 1 of 1 12th December 2023 ::: Uploaded on - 13/12/2023 ::: Downloaded on - 14/12/2023 05:24:36 :::