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Union of India - Section

Section 71 in Occupational Safety, Health and Working Conditions Code, 2020

71. Exemption to certain persons.

- The Central Government may make rules to provide for exemption to certain persons or category of persons employed in mines from the provisions of sub-section (1) of section 25, sub-section (1) of section 26, section 30 and sub-section (1) of section 31.