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Delhi High Court - Orders

Pr. Commissioner Of Income Tax ... vs M/S. Shyam Indus Power Solutions Pvt. ... on 27 February, 2020

Bench: Vipin Sanghi, Sanjeev Narula

$~12.
*       IN THE HIGH COURT OF DELHI AT NEW DELHI
+       ITA 1399/2018
        PR. COMMISSIONER OF INCOME TAX (CENTRAL) -2
                                                            ..... Appellant
                          Through:

                          versus

        M/S. SHYAM INDUS POWER SOLUTIONS PVT. LTD.
                                               ..... Respondent
                          Through:      Mr. Aniket D. Agrawal and
                                        Ms.Kannopriya Gupta, Advocates.

        CORAM:
        HON'BLE MR. JUSTICE VIPIN SANGHI
        HON'BLE MR. JUSTICE SANJEEV NARULA

                                   ORDER

% 27.02.2020 The Hon'ble Division Bench could not assemble today as Vipin Sanghi, J. is on leave.

List on 17.08.2020.

BY ORDER COURT MASTER FEBRUARY 27, 2020 kd