Delhi High Court - Orders
Pr. Commissioner Of Income Tax ... vs M/S. Shyam Indus Power Solutions Pvt. ... on 27 February, 2020
Bench: Vipin Sanghi, Sanjeev Narula
$~12.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 1399/2018
PR. COMMISSIONER OF INCOME TAX (CENTRAL) -2
..... Appellant
Through:
versus
M/S. SHYAM INDUS POWER SOLUTIONS PVT. LTD.
..... Respondent
Through: Mr. Aniket D. Agrawal and
Ms.Kannopriya Gupta, Advocates.
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 27.02.2020 The Hon'ble Division Bench could not assemble today as Vipin Sanghi, J. is on leave.
List on 17.08.2020.
BY ORDER COURT MASTER FEBRUARY 27, 2020 kd