Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(17)] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(17)(e) in The Bihar State Election Authority Act, 2008

(e)fraudulently puts into any ballot box anything other than the ballot papers which he is authorized by law to put in; or