Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 133(7)] [Section 133] [Entire Act] Union of India - Subsection Section 133(7)(b) in The Income Tax Act, 2025 (b)"charitable purpose" does not include any purpose the whole or substantially the whole of which is of a religious nature;