Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 229] [Entire Act] Union of India - Subsection Section 229(c) in The Companies Act, 2013 (c)provides an explanation which is false or which he knows to be false, he shall be punishable for fraud in the manner as provided in section 447.
