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State of Uttar Pradesh - Section
Section 4 in U.P. Pravidhik Shiksha (Committees and Sub-Committees, Affiliation of Institutions) Regulation, 2000
4. Examination Committee.
- The Examination Committee shall consist of-| (1) | Director, Technical Education, Uttar Pradesh, Lucknow. | ... | Chairman |
| (2) | Director, Institute of Research Development and Training,Uttar Pradesh, Kanpur | ... | Member |
| (3) | Chief Engineer, Public Works Department or his representativenot below the rank of Superintending Engineer | ... | Member |
| (4) | Regional Officer, All India Council of Technical EducationNorthern Regional Office, Kanpur | ... | Member |
| (5) | Three from amongst the Regular | ... | Member |
| (6) | Principals of Affiliated | ... | Member |
| (7) | Institutions | ... | Member |
| (8) | A non-official nominated by the Chairman of the Board fromamongst the Members of the Board | ... | Member |
| (9) | One Member of the Legislative Assembly of Uttar Pradesh fromamongst such Members of the Board | ... | Member |
| (10) | One Member of the Legislative Council of Uttar Pradesh fromamongst such Members of the Board | ... | Member |
| (11) | Secretary, Board of Technical Education. Uttar Pradesh,Lucknow | ... | Member/Secretary |