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State of Uttar Pradesh - Section

Section 4 in U.P. Pravidhik Shiksha (Committees and Sub-Committees, Affiliation of Institutions) Regulation, 2000

4. Examination Committee.

- The Examination Committee shall consist of-
(1) Director, Technical Education, Uttar Pradesh, Lucknow. ... Chairman
(2) Director, Institute of Research Development and Training,Uttar Pradesh, Kanpur ... Member
(3) Chief Engineer, Public Works Department or his representativenot below the rank of Superintending Engineer ... Member
(4) Regional Officer, All India Council of Technical EducationNorthern Regional Office, Kanpur ... Member
(5) Three from amongst the Regular ... Member
(6) Principals of Affiliated ... Member
(7) Institutions ... Member
(8) A non-official nominated by the Chairman of the Board fromamongst the Members of the Board ... Member
(9) One Member of the Legislative Assembly of Uttar Pradesh fromamongst such Members of the Board ... Member
(10) One Member of the Legislative Council of Uttar Pradesh fromamongst such Members of the Board ... Member
(11) Secretary, Board of Technical Education. Uttar Pradesh,Lucknow ... Member/Secretary