Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 174(1)] [Section 174] [Entire Act] State of Uttar Pradesh - Subsection Section 174(1)(vi) in The U.P. Goods and Services Tax Act, 2017 (vi)The Uttar Pradesh Sugarcane (Purchase Tax) Act, 1961 (Hereafter referred to as the repealed Acts) are hereby repealed.