Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 21] [Section 14] [Entire Act] Union of India - Subsection Section 14(9) in The Wakf Act, 1995 (9)The members of the Board shall be appointed by the State Government by notification in the Official Gazette.
