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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Himachal Pradesh - Subsection

Section 14(1)(a) in Himachal Pradesh Shops and Commercial Establishments Act, 1969

(a)Every employee who has been in employment for not less than twenty days in any year shall be entitled to one days earned leave for every such twenty days: