Section 10A(3) in The M.P. Nagariya Kshetron Ke Bhumihin Vyakti (Pattadhruti Adhikaron Ka Pradan Kiva Jana) Rules, 1998
(3)The Mohalla Sabha shall meet at least once in every three months :Provided that tin special occasion the Collector or any person authorised by him may call a meeting of Mohalla Sabha within 30 days.]
