Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(3A)] [Section 12] [Entire Act] State of Telangana - Subsection Section 12(3A)(b) in Water (Prevention and Control of Pollution) Act, 1974 (b)in the case of a regulation made by a State Board, it is approved by the State Government.]