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Union of India - Section

Section 37 in Pension Fund Regulatory and Development Authority (Retirement Adviser) Regulations, 2016

37. Intimation of order.

(1)Every report made by a designated authority and every order passed by the designated member under these regulations shall be dated and signed.
(2)A copy of the order passed under these regulations shall be sent to the retirement adviser or any person concerned with it and also placed on the website of the Authority.