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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Sikkim - Subsection

Section 2(b) in Sikkim Interpretation and General Clauses Act, 1977

(b)all notifications, order, schemes, rules, regulations, by-laws or any other instruments having the force of law and made under, or in exercise of any power conferred by any Sikkim, law.