Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 114H(3)] [Section 114H] [Entire Act] Union of India - Subsection Section 114H(3)(III) in Income Tax Rules, 1962 (III)a copy of the account holder's certificate of loss of nationality of the United States of America or a reasonable explanation of-