Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 22] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(1A) in The Gujarat Animal Preservation Act, 1954

(1A)No certificate under sub-section (7) shall be granted in respect of—
(a)a cow ;
(b)the calf of a cow, whether male or female and if male, whether castrated or not ;
(c)a bull ;
(d)a bullock ;