Calcutta High Court (Appellete Side)
Ruchi Soya Industries Limited vs Joint Commissioner Of Commercial Taxes on 16 December, 2022
Author: Md. Nizamuddin
Bench: Md. Nizamuddin
16.12.2022 ks WPA 15524 of 2019 sl. 50 Ruchi Soya Industries Limited Vs Joint Commissioner of Commercial Taxes, Central Audit Unit & Ors.
Mr. Sounak Basu ... For the Petitioner. Mr. T.M. Siddiqui, Mr. D. Ghosh ... For the State.
This matter is released from my list on my personal ground.
( Md. Nizamuddin, J. )