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Calcutta High Court (Appellete Side)

Ruchi Soya Industries Limited vs Joint Commissioner Of Commercial Taxes on 16 December, 2022

Author: Md. Nizamuddin

Bench: Md. Nizamuddin

16.12.2022 ks WPA 15524 of 2019 sl. 50 Ruchi Soya Industries Limited Vs Joint Commissioner of Commercial Taxes, Central Audit Unit & Ors.

Mr. Sounak Basu ... For the Petitioner. Mr. T.M. Siddiqui, Mr. D. Ghosh ... For the State.

This matter is released from my list on my personal ground.

( Md. Nizamuddin, J. )