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[Cites 0, Cited by 0] [Section 333(1)] [Section 333] [Entire Act]

State of Goa - Subsection

Section 333(1)(c) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012

(c)After the title, the testator shall set out his full name, occupation, marital status and description which shall contain the names of both the parents, his age and place of residence.