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Kerala High Court

Annamma vs P.V.Varkey on 9 November, 2021

Author: V.G.Arun

Bench: V.G.Arun

OP(C) No.2024/2021                           1/2

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                           THE HONOURABLE MR.JUSTICE V.G.ARUN
               Tuesday, the 9th day of November 2021 / 18th Karthika, 1943

                                 OP(C) NO. 2024 OF 2021

                   OS 227/2018 OF PRINCIPAL SUB COURT, THRISSUR
   PETITIONERS/PETITIONERS:

      1. ANNAMMA, AGED 76 YEARS, W/O.LATE POITHOTTATHIL ZACHARIA, PEECHI
         VILLAGE, THEKKEKULAM DESOM, THRISSUR TALUK.
      2. JULIE ARUN, AGED 41 YEARS, D/O.LATE POITHOTTATHIL ZACHARIA, PEECHI
         VILLAGE, THEKKEKULAM DESOM, THRISSUR TALUK.
      3. LOVELY ANEESH, AGED 38 YEARS, D/O.LATE POITHOTTATHIL ZACHARIA,
         PEECHI VILLAGE, THEKKEKULAM DESOM, THRISSUR TALUK.

   RESPONDENTS/RESPONDENTS:

      1. P.V.VARKEY, AGED 71 YEARS, S/O.POITHOTTATHIL VARGHESE, PEECHI
         VILLAGE, THEKKEKULAM DESOM, THRISSUR TALUK.-680 653
      2. P.V.JOSEPH, AGED 64 YEARS, S/O.POITHOTTATHIL VARGHESE, PEECHI
         VILLAGE, THEKKEKULAM DESOM, THRISSUR TALUK.-680 653
      3. P.V.POULOSE, AGED 60 YEARS, S/O.POITHOTTATHIL VARGHESE, PEECHI
         VILLAGE, THEKKEKULAM DESOM, THRISSUR TALUK.-680 653
      4. P.V.SKARIA, AGED 58 YEARS, S/O.POITHOTTATHIL VARGHESE, PEECHI
         VILLAGE, THEKKEKULAM DESOM, THRISSUR TALUK.-680 653
      5. ELIAMMA, AGED 56 YEARS, W/O.EDAYANAL RAJAN, CHELAKKARA VILLAGE,
         CHELAKKARA DESOM, THALAPPILLY TALUK-680 586
      6. P.V.YOHANNAN, AGED 54 YEARS, S/O.POITHOTTATHIL VARGHESE, PEECHI
         VILLAGE, THEKKEKULAM DESOM, THRISSUR TALUK.-680 653
      7. P.V.ELIAS, AGED 49 YEARS, S/O.POITHOTTATHIL VARGHESE, PEECHI
         VILLAGE, THEKKEKULAM DESOM, THRISSUR TALUK.-680 653
      8. ANNAMMA, AGED 89 YEARS, W/O.POITHOTTATHIL VARGHESE, PEECHI VILLAGE,
         THEKKEKULAM DESOM, THRISSUR TALUK.-680 653
      9. ELIAMMA, AGED 72 YEARS, W/O.MAILETH GEORGE, PERUMBAVOOR VILLAGE,
         PATTALA DESOM, IRINGOL P.O., PERUMBAVOOR TALUK, PIN-683 545
     10. MARY, AGED 69 YEARS, W/O.THEKKEATTATH VARGHESE, PAYIKANDAM DESOM,
         PEECHI VILLAGE, THRISSUR TALUK-680 653
     11. ANNAMMA, AGED 67 YEARS, W/O.POITHOTTATHIL SUNNY, PEECHI VILLAGE,
         THEKKEKULAM DESOM, THRISSUR TALUK.-680 653
     12. ELIAKUTTY, W/O.VADAKKANADI BABY, MAROTICHAL VILLAGE, DESOM,
         MAROTICHAL P.O., THRISSUR TALUK PIN-680 014
     13. AVARACHAN, AGED 63 YEARS, S/O.VADAKKEMUNDOTH CHERIAN, PEECHI
         VILLAGE, THEKKEKULAM DESOM, THRISSUR TALUK.-680 653
     14. ANNAMMA, AGED 50 YEARS, W/O.UNNUKALLIL ELIAS, MANANMANGALAM VILLAGE
         DESOM, MANDAMANGALAM P.O., THRISSUR TALUK, IN 680 014


                                                            (P.T.O)
 OP(C) No.2024/2021                            2/2




        Op (civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   the trial of O.S No.227/2018 on the file of the Principal Sub Court,
   Trichur, till the disposal of this original petition.


        This petition coming on for admission upon perusing the petition and
   the affidavit filed in support of OP(C) and upon hearing the arguments of
   Mr.K.P.SREEKUMAR, Advocate for the petitioners and of Mr.ABY ABRAHAM,
   Advocate for R1, the court passed the following:

                                         ORDER

Issue notice on admission to R2 to R14 through speed post. Adv.Aby Abraham takes notice for R1 and seeks time for filing counter. Alternatively, petitioners are permitted to serve notice on the counsel appearing for R2 to R14 before the court below and to produce memo regarding such service.

The trial in O.S. No.227/2018 of the Principal Subordinate Judge's Court, Thrichur, shall stand deferred by two weeks.

Post on 22.11.2021.

Sd/- V.G.ARUN, JUDGE 09-11-2021 /True Copy/ Assistant Registrar