Supreme Court - Daily Orders
State Of Delhi Govt. Of Nct Of Delhi. vs Shivam Gupta & Others & Etc Etc on 23 November, 2015
Bench: M.Y. Eqbal, C. Nagappan
ITEM NO.18 COURT NO.9 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) NO....../2015
CRL.M.P. Nos.19506-19507/2015
(Arising out of impugned final judgment and order dated 28/05/2015
in CRLMC No. 4762/2014,28/05/2015 in CRLMC No. 4758/2014 passed by
the High Court Of Delhi At New Delhi)
STATE OF DELHI GOVT. OF NCT OF DELHI. Petitioner(s)
VERSUS
SHIVAM GUPTA & OTHERS & ETC ETC Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
Date : 23/11/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. V. Mohana, Sr. Adv.
Mr. Nishesh Sharma, Adv.
For Mr. D. S. Mahra,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petitions are dismissed.
(Sanjay Kumar-II) (Mala Kumari Sharma) Court Master Court Master Signature Not Verified Digitally signed by Sanjay Kumar Date: 2015.11.23 16:56:50 IST Reason: