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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Jharkhand - Subsection

Section 22(2)(e) in Ramchandra Chandravansi University Act, 2018

(e)to recommend to the sponsoring body for the dissolution of the university if a situation arises when there is no smooth functioning of the university in spite of best efforts; and