Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(5)] [Section 12] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 12(5)(a) in The Jammu and Kashmir Contempt of Courts Act, 1997

(a)"Company" means any body corporate and includes a firm or other association of individuals ; and