Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 51 in The Foreign Contribution (Regulation) Act, 2010 51. Act not to apply to certain Government transactions.— Nothing contained in this Act shall apply to any transaction between the Government of India and the Government of any foreign country or territory.
