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[Cites 0, Cited by 0] [Section 144B(7)] [Section 144B] [Entire Act]

Union of India - Subsection

Section 144B(7)(d) in Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020

(d)provision of "e-proceeding" facility including login account facility, tracking status of assessment, display of relevant details, and facility of download;