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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(e) in Peraringnar Anna Centenary Co-operative Milk Producers Welfare Fund Rules, 2010

(e)
(i)to provide assistance of a sum of Rs.5,000/- (Rupees Five thousand only) to two children, not exceeding 21 years of age for their education, of the milk pouring member who died in fatal accident or permanently disabled;
(ii)to provide assistance of a sum of Rs.5,000/- (Rupees five thousand only) to a female child, above 21 years of age for her marriage, of the milk pouring member who died in a fatal accident or permanently disabled. In case, the female child whose age is below 18 years, the amount of Rs.5,000/- (Rupees Five thousand only) will be deposited in the bank upto the period on which the female child attains 21 years;